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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(x) in Mukhya Mantri Swavlamban Yojana, 2019

(x)The concerned Joint Director of Industries/Deputy Director of Industries/General Manager DICs/Member Secretary, SWCA would then verify the UAM certifying the date of commencement of commercial production.