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NCT Delhi - Section

Section 13 in The Delhi Registration Rules, 1976

13. Book No. I or Additional Book No. I.

-Book I or Additional Book I and the Indices relating to it shall be opened to public inspection and copies of the documents entered/pasted in them shall be given to all person on payment of the prescribed fees. In Additional Book shall be pasted all documents registered under sections 17 and 18 of the Act which related to immoveable property and are not Wills.