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Telangana High Court

M/S. Devarakonda Educational Society ... vs Svc Cooperative Bank Limited And ... on 23 October, 2019

Author: M.S. Ramachandra Rao

Bench: M.S.Ramachandra Rao, K.Lakshman

       THE HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
                            AND
            THE HON'BLE SRI JUSTICE K.LAKSHMAN

                    Writ Petition.No.21897 of 2019

O R D E R:

(Per the Hon'ble Sri Justice M.S.Ramachandra Rao) Counsel for the petitioners had filed a Memo on 22.10.2019 stating that he has been instructed by his clients to withdraw this Writ Petition with liberty to file afresh Writ Petition challenging the order passed under section 14 of the SARFAESI Act, 2002. This request is also reiterated in the Court.

2. Recording the same, this Writ Petition is dismissed as withdrawn grant liberty as sought for. No order as to costs.

3. Consequently, miscellaneous petitions pending if any shall stand closed.

____________________________ M.S. RAMACHANDRA RAO, J _________________ K.LAKSHMAN, J 23rd October, 2019.

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