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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2)(f) in The M.P. Industrial Employment (Standing Orders) Rules, 1963

(f)any act or omission for which deductions from the wages of an employed person are authorised by or under the Payment of Wages Act;