Himachal Pradesh High Court
Smt. Dipna Devi vs . Principal Secretary, on 13 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Smt. Dipna Devi vs. Principal Secretary, Irrigation cum Public Health Department and others.
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CWP No. 3812 of 2022.
13.07.2022. Present: Mr. Paras Ram, Advocate vice Mr. B.R. Kashyap, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents.
Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply be filed within six weeks. List on 24.08.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 13, 2022. Judge (krt) ::: Downloaded on - 13/07/2022 20:05:40 :::CIS