Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(7) in The Coal Mines Regulations, 2011

(7)A daily record of the areas cleaned of coal dust and of the areas treated with incombustible dust or with Water and the amount of incombustible just used shall be maintained in a bound paged book kept of the purpose and every entry in this book shall be signed and dated the dust in-charge, and countersigned by the manager or the ventilation officer.