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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(d) in United Provinces Acquisition of Property (Flood Relief) Act, 1948

(d)"Persons interested" includes all persons claiming an interest in compensation to be made on account of the requisitition or acquisition of land under this Act; and a person shall be deemed to be interested in the land if he is interested in an easement affecting the land: