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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(2)(c) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(c)if so required furnish to the Commission such information required for the purposes of the discharge of the functions of the Commissions as the Commission may from time to time direct;