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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(n) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(n)the manner of conducting the National Teachers’ Eligibility Test for Homoeopathy and the designated authority through whom such test shall be conducted under sub-section (2) of section;