Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 39] [Entire Act] State of Kerala - Subsection Section 39(1) in Kerala Police Act, 2011 (1)All persons shall comply with the lawful directions given by a Police Officer for the discharge of his functions under the Act.
