Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(b) in The National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980

(b)wrongfully obtains possession of or retains, any property forming part of any undertaking of the Company; or