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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)The Supervisory Authority, on completion of inspection and enquiry, shall record her observation of inspection and recommendation(s) to the Licensing Authority in the inspection/inquiry report as specified in statutory Clinical Establishment Form V and submit such report to the Licensing Authority.