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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(n)"washing accommodation" does not include "
(i)any sleeping room or hospital ward, whether or not provided with a wash basin, bath or shower;or
(ii)any room appropriated for use only as a laundry.