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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(c) in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

(c)If the number of contesting candidates is less than the number of seats to be filled, the President of the meeting shall forthwith declare all the contesting candidates to be duly elected and arrange for the conduct of election in respect of the remaining seats at the next meeting, which shall be convened within fifteen days.