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Calcutta High Court

Bengal Pincon Housing Infrastructure ... vs Ajay Kumar Mitra & Anr on 26 September, 2013

Author: Patherya

Bench: Patherya

                                      ORDER SHEET
                                    GA 2668 OF 2013
                                     CS 313 OF 2013

                           IN THE HIGH COURT AT CALCUTTA

                       Ordinary Original Civil Jurisdiction

                                     ORIGINAL SIDE




                                           BENGAL PINCON HOUSING INFRASTRUCTURE LTD

                                                                             Versus

                                                            AJAY KUMAR MITRA & ANR.


     BEFORE:

     The Hon'ble JUSTICE   PATHERYA

Date : 26th September, 2013.

Mr. A. Ray, Adv. appears.

Mr. S. Dutta, Adv. appears.

The Court : Time to file the affidavit in opposition is extended till one week after the long vacation. Reply thereto, if any, may be filed within one week thereafter. The matter will appear in the list three weeks after the long vacation. Interim order, already granted, shall stand extended till six weeks after the long vacation.

All parties concerned are to act on signed photocopy of this order on the usual undertakings.

(PATHERYA, J.) tk