Calcutta High Court
Bengal Pincon Housing Infrastructure ... vs Ajay Kumar Mitra & Anr on 26 September, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
GA 2668 OF 2013
CS 313 OF 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BENGAL PINCON HOUSING INFRASTRUCTURE LTD
Versus
AJAY KUMAR MITRA & ANR.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 26th September, 2013.
Mr. A. Ray, Adv. appears.
Mr. S. Dutta, Adv. appears.
The Court : Time to file the affidavit in opposition is extended till one week after the long vacation. Reply thereto, if any, may be filed within one week thereafter. The matter will appear in the list three weeks after the long vacation. Interim order, already granted, shall stand extended till six weeks after the long vacation.
All parties concerned are to act on signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) tk