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[Cites 0, Cited by 1] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(2) in The Bihar Panchayat Raj Act, 2006

(2)Every resignation under sub-section (1) shall take effect on the expiry of seven days from the date of such resignation, unless within the said period of seven days he withdraws such resignation by writing under his hand addressed to the District Magistrate or the Adhyaksha, as the case may be.