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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(1)(d) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(d)one member from amongst the Dean of Research and Development and the Deans of Faculties, on rotation as per seniority;