Madhya Pradesh High Court
Malgujar Loni Died Through Lrs ... vs The State Of Madhya Pradesh on 17 December, 2025
NEUTRAL CITATION NO. 2025:MPHC-JBP:68816
1 WA-3586-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJEEV SACHDEVA,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VINAY SARAF
ON THE 17th OF DECEMBER, 2025
WRIT APPEAL No. 3586 of 2025
MALGUJAR LONI DIED THROUGH LRS SATRUBHAN AND OTHERS
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Appearance:
Shri Nitesh Kumar Patel - Advocate for the appellant.
ORDER
Per: Hon'ble Shri Justice Sanjeev Sachdeva, Chief Justice Learned counsel for the appellant seeks leave to withdraw the appeal reserving the right of the appellant to file a review petition.
In view of the above, appeal is dismissed as withdrawn. All rights and contentions of the parties are reserved.
(SANJEEV SACHDEVA) (VINAY SARAF)
CHIEF JUSTICE JUDGE
irfan
Signature Not Verified
Signed by: MOHD IRFAN
SIDDIQUI
Signing time: 19-12-2025
15:32:14