Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(3)(a) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(a)A statement of all relevant facts including any admission or confession made by the Government Servant;