Supreme Court - Daily Orders
Commissioner Of Income Tax 1 vs Vikram Singh Thaltara on 9 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.39 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9025/2018
(Arising out of impugned final judgment and order dated 25-04-2017
in DBITA No. 503/2009 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
VIKRAM SINGH THALTARA Respondent(s)
(IA No.44898/2018-APPLICATION FOR CONDONATION OF DELAY IN FILING)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Maninder Singh,ASG
Mr. Nalin Kohli,Adv.
Mr. Prabhas Bajaj,Adv.
Mr. A.K. Srivastava,Adv.
Mr. Pranay Ranjan,Adv.
Ms. Vishakha Ahuja,Adv.
Mr. Ankit Roy,Adv.
Mr. Indrajeet Singh,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Tag to SLP(C)No.16242 of 2014.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.04.10 10:19:45 IST Reason: