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Supreme Court - Daily Orders

Commissioner Of Income Tax 1 vs Vikram Singh Thaltara on 9 April, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.39                              COURT NO.11                 SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9025/2018

     (Arising out of impugned final judgment and order dated 25-04-2017
     in DBITA No. 503/2009 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX 1                                        Petitioner(s)

                                                    VERSUS

     VIKRAM SINGH THALTARA                                               Respondent(s)

     (IA No.44898/2018-APPLICATION FOR CONDONATION OF DELAY IN FILING)

     Date : 09-04-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                 Mr. Maninder Singh,ASG
                                       Mr. Nalin Kohli,Adv.
                                       Mr. Prabhas Bajaj,Adv.
                                       Mr. A.K. Srivastava,Adv.
                                       Mr. Pranay Ranjan,Adv.
                                       Ms. Vishakha Ahuja,Adv.
                                       Mr. Ankit Roy,Adv.
                                       Mr. Indrajeet Singh,Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Tag to SLP(C)No.16242 of 2014.

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.04.10 10:19:45 IST Reason: