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Supreme Court - Daily Orders

Century Rayon Division Of Century ... vs Union Of India on 27 January, 2017

Bench: Dipak Misra, D.Y. Chandrachud

     ITEM NO.33                               COURT NO.2                SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                    Writ Petition(s)(Civil) No.49/2017

     CENTURY RAYON DIVISION OF CENTURY
     TEXTILES AND INDUSTRIES LTD AND ANR                                Petitioner(s)

                                                     VERSUS

     UNION OF INDIA AND ORS                                              Respondent(s)
     (with appln. (s) for stay and office report)

     Date : 27/01/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)
                                        Mr. O.P. Gaggar, Adv.
                                        Mr. Aditya Gaggar, Adv.
                                        Ms. Runashree Saikia, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioner.

In view of our order dated 16th August, 2016, the petitioner is permitted to intervene in the Transferred Case (Civil) arising from Transferred Petition (Civil) No.910-913/2016.

With the aforesaid liberty the writ petition stands disposed of.

                          (Ashok Raj Singh)                   (H.S. Parasher)
                            Court Master                        Court Master
Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2017.01.27
16:41:03 IST
Reason: