Supreme Court - Daily Orders
Century Rayon Division Of Century ... vs Union Of India on 27 January, 2017
Bench: Dipak Misra, D.Y. Chandrachud
ITEM NO.33 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No.49/2017
CENTURY RAYON DIVISION OF CENTURY
TEXTILES AND INDUSTRIES LTD AND ANR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for stay and office report)
Date : 27/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. O.P. Gaggar, Adv.
Mr. Aditya Gaggar, Adv.
Ms. Runashree Saikia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
In view of our order dated 16th August, 2016, the petitioner is permitted to intervene in the Transferred Case (Civil) arising from Transferred Petition (Civil) No.910-913/2016.
With the aforesaid liberty the writ petition stands disposed of.
(Ashok Raj Singh) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.01.27
16:41:03 IST
Reason: