Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(xxxvi) in Kerala University of Health Sciences Act, 2010 (xxxvi)to receive and consider report on the working the University from the Vice-chancellor periodically as provided by the Statutes or Ordinances;
