Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 381 in The General Rules (Civil), 1986

381. Room for Library.

- The books composing the Library of each court shall, if practicable, be collected together in a separate room assigned for the purpose.