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[Cites 0, Cited by 0] [Section 849] [Entire Act]

State of Punjab - Subsection

Section 849(2) in Punjab Jail Manual, 1996

(2)During the cold weather when good vegetables are plentiful and the supply greater than the expenditure, well-matured and selected vegetables should be sliced, thoroughly dried in the sun and stored in a dry place for use in the hot weather and rains, to supplement the daily output of the jail garden at that season. Immature vegetables or those that are fibrous, over-grown or running to seed, should not be stored.