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State of Tamilnadu - Section

Section 11 in Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003

11. Act not to be in derogation to other laws.

- The provisions of section 12 of the Money-lenders Act shall not apply in respect of offences under this Act. The provisions of this Act shall be in addition to and not in derogation to the provisions of any other law for the time being in force.