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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(2)(n) in Tamil Nadu Value Added Tax Act, 2006

(n)the issue of bills or cash memoranda, the class or classes of dealers who should maintain counterfoils for the same and the particulars to be shown in and the manner of maintenance of such counterfoils and the time for which they should be preserved;