Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Telangana - Subsection Section 19(3) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993 (3)The Government may stay the proceeding or the execution of the order pending the exercise of their power under sub-section (1) in respect thereof.
