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State of Himachal Pradesh - Section

Section 25 in Himachal Pradesh Apartment Ownership Act, 1978

25. Severability.

- If any provision of this Act or any section, sentence, clause, phrase or word, or application thereof in any circumstances is held invalid, the validity of the remainder of this Act and of the application of any such provision, section, sentence, clause, phrase or word, in any other circumstances shall not be affected thereby.