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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(h) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

(h)When there is a widow and more than one child and also a dependent father or mother at Rs. 15/- p m. to the widow, R. 10/- p.m. to the father or mother and Rs. 5/- p.m. to each child subject to a maximum of Rs. 40/- p.m. to all.