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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 85(4)(f) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(f)is involved in such other similar events or circumstances, which in the opinion of the concerned stock exchange, requires adjustments.