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State of Jammu-Kashmir - Section

Section 343 in Jammu and Kashmir Municipal Corporation Act, 2000

343. Appointment of Tree Officer.

- The State Government shall appoint one or more forest officers not below the rank of an Assistant Conservator of Forests as Tree Officer for the territorial limits of a Municipal Corporation. every Tree Officer shall exercise jurisdiction over the whole or such part of the areas of the Municipal Corporation as the Government may from time to time determine.