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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(6)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)Basement shall not be allowed in the case of No construction Zone/Area or Master Plan Green area or any other restricted area/zone under the provision of any other Act/policy of the State or Central Government.