Section 62(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(b)Any student who immediately prior to commencement of this Act was studying for a degree, diploma or certificate of the Patna University established under the Patna University Act, 1951 (Bihar Act XXV of 1951) in accordance with the Regulations in force under that Act, shall be admitted to the examination of the Patna University established and incorporated under section 3 and be conferred the degree, diploma or certificate of the latter University for which he qualifies on the result of such examination ; and
