Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 26 in The Haryana State Legal Service Authority Rules, 1995 26. Honorarium payable to legal practitioner on the panel. - The honorarium to the legal practitioners may be paid as may be notified by the State Authority from time to time.
