Section 27(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000
(1)The marketing committee may from amongst its member constitute a sub-committee called the disputes sub-committee consisting of-(a)Any member of the committee as its Vice-Chairman;(b)Two of the representatives of agriculturists of the marketing committee;(c)One of the representative of the marketing committee representing the interest of consumers;(d)One of the representatives of the traders of the marketing committee.
