Section 106 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
106. Manholes [Sections 8(2) and 25(2)(f)].
- A manhole shall be provided at every point at which the drain changes either its direction or gradient and otherwise at intervals, not exceeding 300 feet. A manhole shall be of such a size as to allow access to the drain for rodding and shall be provided with proper cover in flush with ground surface.
