Section 13 in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999
13. Changes in Farmers' Organisation.
- The State Government may, in the interest of a Farmers' Organisation in the command area, by notification, and in accordance with the rules made in this behalf-(a)form a new Farmers' Organisation by separating the area from any Farmers' Organisation;(b)increase the area of any Farmers' Organisation;(c)diminish the area of any Farmers' Organisation;(d)alter the boundaries of any Farmers' Organisation; or(e)cancel a notification issued under this Act for rectifying of any mistake :Provided that no such separation, increase, diminution, alteration or cancellation shall be effected unless a reasonable opportunity is given to the organisation likely to be affected.
