Section 15(1)(a) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(a)a transferable interest in immovable property to the extent specified in Sub-rule (1) of Rule 12; or

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