Allahabad High Court
M/S Rubber Chem Sadabad Gate vs Additional Commissioner Grade-I, ... on 5 August, 2010
Bench: Rajes Kumar, Bharati Sapru
Court No. - 37 Case :- WRIT TAX No. - 1045 of 2009 Petitioner :- M/S Rubber Chem Sadabad Gate Respondent :- Additional Commissioner Grade-I, Commercial Tax And Another Petitioner Counsel :- N.R. Kumar,Vishwj eet Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J. Four weeks and no more is allowed to file rejoinder affidavit. List thereafter.
Order Date :- 5.8.2010 SFH