Delhi High Court - Orders
Auto And Machinery House Through Its ... vs Commissioner Of Dvat on 21 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 491/2025
AUTO AND MACHINERY HOUSE THROUGH ITS PARTNER
SH PAWAN KUMAR JAIN .....Petitioner
Through: Mr. Sambhav Sharma, Adv.
versus
COMMISSIONER OF DVAT .....Respondent
Through: Ms. Urvi Mohan, Mr. Kunwar Raj
Singh, Advs. for Mr. K.G.
Gopalakrishnan, Adv. for GNCTD.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 21.04.2025
1. This hearing has been done through hybrid mode.
2. It is already 4:45 PM. No time left.
3. List on 26th May, 2025.
PRATHIBA M. SINGH, J.
RAJNEESH KUMAR GUPTA, J.
APRIL 21, 2025/dk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2025 at 22:01:34