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Delhi High Court - Orders

Auto And Machinery House Through Its ... vs Commissioner Of Dvat on 21 April, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~26
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                                                 W.P.(C) 491/2025
                                                AUTO AND MACHINERY HOUSE THROUGH ITS PARTNER
                                                SH PAWAN KUMAR JAIN                      .....Petitioner
                                                            Through: Mr. Sambhav Sharma, Adv.
                                                            versus

                                                COMMISSIONER OF DVAT                          .....Respondent
                                                             Through: Ms. Urvi Mohan, Mr. Kunwar Raj
                                                                        Singh, Advs. for Mr. K.G.
                                                                        Gopalakrishnan, Adv. for GNCTD.
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                JUSTICE RAJNEESH KUMAR GUPTA
                                                             ORDER

% 21.04.2025

1. This hearing has been done through hybrid mode.

2. It is already 4:45 PM. No time left.

3. List on 26th May, 2025.

PRATHIBA M. SINGH, J.

RAJNEESH KUMAR GUPTA, J.

APRIL 21, 2025/dk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2025 at 22:01:34