Delhi High Court - Orders
M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 14 December, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~48 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021 & CM APPL. 17145/2021 (stay)
M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD
..... Petitioner
Through: Mr.Raj Birbal, Sr. Adv. with
Mr.Naresh Khanna & Ms.Raavi Birbal, Advs.
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Ms.Isha Khanna, Adv.
+ W.P.(C) 5531/2021 & CM APPL. 17149/2021(stay)
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr.Raj Birbal, Sr. Adv. with
Mr.Naresh Khanna & Ms.Raavi Birbal, Advs.
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Ms.Isha Khanna, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 14.12.2022
1. Though pleadings in the matter are complete, learned counsel for the parties jointly submit that the matter is likely to take some time.
2. List on 10.04.2023.
3. Interim order to continue till the next date.
REKHA PALLI, J DECEMBER 14, 2022/kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:16.12.2022 12:00:45