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Delhi High Court - Orders

M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 14 December, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~48 & 49
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 5529/2021 & CM APPL. 17145/2021 (stay)
                               M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD
                                                                           ..... Petitioner
                                                Through: Mr.Raj Birbal, Sr. Adv. with
                                                Mr.Naresh Khanna & Ms.Raavi Birbal, Advs.

                                                     versus

                                 SHRI AZAD SINGH NEGI                        ..... Respondent
                                                  Through: Ms.Isha Khanna, Adv.
                          +      W.P.(C) 5531/2021 & CM APPL. 17149/2021(stay)
                                 M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD.
                                                                             ..... Petitioner
                                                  Through: Mr.Raj Birbal, Sr. Adv. with
                                                  Mr.Naresh Khanna & Ms.Raavi Birbal, Advs.

                                                     versus

                                 SHRI PRATAP SINGH NEGI                  ..... Respondent
                                               Through: Ms.Isha Khanna, Adv.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                               ORDER

% 14.12.2022

1. Though pleadings in the matter are complete, learned counsel for the parties jointly submit that the matter is likely to take some time.

2. List on 10.04.2023.

3. Interim order to continue till the next date.

REKHA PALLI, J DECEMBER 14, 2022/kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:16.12.2022 12:00:45