Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Entire Act] Union of India - Section Section 53 in The Indian Easements Act, 1882 53. Who may grant license .A license may be granted by any one in the circumstances and to the extent in and to which he may transfer his interests in the property affected by the license.
