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State of Tamilnadu - Section

Section 18 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

18. Making and keeping appointments.

- Wherever the licensee make an appointment in writing to visit a consumer on a particular day, the licensee shall keep such appointment. When the appointment has to be cancelled, the licensee shall give a 24 hours notice of its cancellation to the consumer.