Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] State of Rajasthan - Subsection Section 152(c) in The Rajasthan District Boards Act, 1954 (c)market fees for the right to expose goods for sale in such market or for the use of any building or structure therein:
