Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(5) in Punjab State Veterinary Council Rules, 1997

(5)The minutes of every meeting other than a special meeting, called under sub-rule (3) shall be despatched by the Registrar by hand or by post to every member of the Punjab Council not later than fifteen days after the said meeting.