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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(a) in Rajasthan Civil Services (Conduct) Rules, 1971

(a)Jewellery, insurance policies the annual premium of which exceeds Rs.1,000 or one sixth of the total annual emoluments received from Government whichever is less, shares, securities and debentures;