Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Bengal Presidency - Section Section 4 in Calcutta Port Act, 1890 4. This word was substituted for the word "Governor-General" by paragraph 4(1) of the Adaption of Laws Order, 1950.
