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State of Odisha - Section

Section 11 in The Board's Excise Rules, 1965

11. Materials to be used for distillation.

- The materials, of bases to be used in distilling country spirit shall only be of such descriptions as are generally approved of by the Commissioner and all materials used must be of good quality.
(2)No ingredients noxious to human health shall be added to, the spirit intended for human consumption.