Patna High Court - Orders
M/S Escorts Ltd. vs Punjab Nation Bank & Ors on 6 March, 2013
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court FA No.175 of 2005 (17) dt.06-03-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.175 of 2005
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M/S Escorts Ltd.
.... .... Appellant/s
Versus
Punjab Nation Bank & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ram Dhani Ram
Mr. Jitendra Prasad Singh
Mr. Anshuman Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
17 06-03-2013The learned counsel for the appellant submitted that he will serve a copy of the brief on the learned counsel who is retainer Advocate on behalf of the respondent no.1 within one week.
So far respondent no.2 is concerned, the appeal notice on him is accepted as valid service.
So far respondent nos.4 and 5 is concerned, as prayed for by the learned counsel for the appellant, 4 weeks time is granted to take fresh steps for appeal notice on respondent nos.4 and 5 in ordinary process as well as registered post both.
(Mungeshwar Sahoo, J) Saurabh/-