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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(2)(c) in The Punjab Forward Contracts Tax Act, 1951

(c)the returns to be furnished under sub-section (2) of section 7 and the dates by which and the authority to which, such returns shall be furnished;